B.SESHASAYANA REDDY,K.G.SHANKAR

25 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• M/s K.C.P. Projects Ltd., v. A. Mohan — Telangana High Court (2012-08-31)
• Smt. Kistamma v. R.K. Mittal — Telangana High Court (2012-05-30)
• Nuna Gowri Devi v. Director General of Police, — Telangana High Court (2012-05-30)
• M/s. Pooja Marketing v. The Union of India — Telangana High Court (2012-05-30)
• Senivarapu Munemma, v. The Principal Secretary, — Telangana High Court (2012-05-30)
• Gurram Ramakrishna Reddy, v. The Superintendent of Police, — Telangana High Court (2012-05-30)
• B. Indira v. The Commissioner of Police, — Telangana High Court (2012-05-30)
• M. Anand v. State of A.P. through — Telangana High Court (2012-05-30)
• M. Vishala Laxmi v. The Principal Secretary, Home, — Telangana High Court (2012-05-23)
• Mogili Rangaiah v. The Government of Andhra Pradesh, — Telangana High Court (2012-05-23)