LexB.SESHASAYANA REDDY,G. BIKSHAPATHY
256 recorded High Court judgment(s) · 2004–2005
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 256 |
Disposal nature
| DISMISSED NO COSTS | 155 |
| DISPOSED OF NO COSTS | 55 |
| ALLOWED NO COSTS | 22 |
| DISMISSED | 9 |
| CLOSED NO COSTS | 7 |
| WITHDRAWN | 5 |
| ALLOWED REMAND NO COSTS | 2 |
| (unspecified) | 1 |
Recent judgments
- M. Narsing Rao, v. The Secretary, — Telangana High Court (2005-04-06)
- N. Prasad, v. The Secretary, Railway Board, — Telangana High Court (2005-04-06)
- S. Ramulu, v. The Secretary, Railway Board, — Telangana High Court (2005-04-06)
- S.V. Ramajogi Sarma, v. The Secretary, — Telangana High Court (2005-04-06)
- R.Visweswara Reddy, v. The Secretary, Railway Board, — Telangana High Court (2005-04-06)
- S.K. Yaseem Ahmed, v. The Secretary, Railway Board, — Telangana High Court (2005-04-06)
- N. Babu Rao, v. The Secy, Railway Board, — Telangana High Court (2005-04-06)
- A. Balaiah, v. The Secretary, Railway Board, — Telangana High Court (2005-04-06)
- G.Sreeramulu v. The District Collector, (Panchayat Wing) — Telangana High Court (2005-03-04)
- C. Gyaneshwar, v. The State of A.P., — Telangana High Court (2005-02-04)