B.SESHASAYANA REDDY
13,928 recorded High Court judgment(s) · 1998–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 13926 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| ALLOWED NO COSTS | 4863 |
| DISMISSED | 3508 |
| DISPOSED OF NO COSTS | 2131 |
| WITHDRAWN | 1199 |
| DISMISSED NO COSTS | 546 |
| ORDERED | 514 |
| PARTLY ALLOWED NO COSTS | 365 |
| DISMISSED AS INFRUCTUOUS | 358 |
Recent judgments
- Katepally Lingaiah, v. The State of A.P., through the Circle Inspecor of Police, — Telangana High Court (2014-01-03)
- Riazuddin Ahmed v. The State of A.P., — Telangana High Court (2013-06-28)
- Sri V.Ramanjaneyulu v. Smt. K.Jaya Shelem Kumari — Telangana High Court (2013-06-28)
- Dr.Vajja Balaraju v. The State rep by SHO., — Telangana High Court (2013-06-28)
- Kothuri Gandhi, v. The State of Andhra Pradesh, — Telangana High Court (2013-06-28)
- Pula Sai Ganesh v. Pula Vignesh — Telangana High Court (2013-06-27)
- Smt Ayyavaru , Beetakuri Geetha Kumari, v. The State of Andhra Pradesh, — Telangana High Court (2013-06-27)
- Raja Jain, v. The State of Andhra Pradesh, — Telangana High Court (2013-06-27)
- V.Madhavi, v. The State of Andhra Pradesh, — Telangana High Court (2013-06-27)
- Sangepu Syamson v. The SHO, — Telangana High Court (2013-06-27)
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