B.S.WALIA

188 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• IFTIKHAR ADIL v. STATE TH.SOCIAL WELFARE DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-28)
• MOHD.RAZAQ QND ORS. v. STATE TH.P.H.E.DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-27)
• MOHD.BASHIR AND ORS. v. STATE TH.P.H.E.DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-26)
• M/S KARTAR GOODS TRANSPORT COMPANY v. STATE TH.CONSUMER DISPUTES AND ANR. — High Court of J&K and Ladakh (2017-09-25)
• KOMIKA SHARMA v. STATE TH.HIGHER EDU.DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-25)
• RAVI KUMAR v. UOI.TH.BORDER ROAD ORG.AND ORS. — High Court of J&K and Ladakh (2017-09-25)
• CHENANI HOUSE BUILDING COOP.SOCIETY LTD v. REGISTRAR COOPERATIVE SOCIETIES AND ANR. — High Court of J&K and Ladakh (2017-09-22)
• PRITAM SINGH AND ORS. v. IQBAL KHANDAY AND ORS. — High Court of J&K and Ladakh (2017-09-22)
• VIJAY KUMAR v. S.S.B.AND ANR. — High Court of J&K and Ladakh (2017-09-22)
• DEEPAK KUMAR v. STATE TH.IRRIGATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-22)