B.S.WALIA, . ALOK ARADHE

59 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• KAMALA WAZIR v. STATE TH.FINANCE DEPTT.AND ORS. — High Court of J&K and Ladakh (2017-09-15)
• STATE TH.S.S.P.KATHUA v. RAM LAL AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• RAKESH SINGH AND ANR. v. RAMAN KUMAR AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• STATE TH.S.S.P.BHADERWAH v. MUSHTAQ AHMED — High Court of J&K and Ladakh (2017-09-14)
• SOMA DEVI v. RAMAN KUMAR AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• SAKSHI GANDOTRA v. IRSHAN BHAT AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• J.K.P.S.C. v. MUDDASSAR BADDAR AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• J.K.P.S.C. v. HOSHIAR CHAND AND ORS. — High Court of J&K and Ladakh (2017-09-14)
• NANAK CHAND AND ORS. v. UOI.TH.MIN.OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2017-09-13)
• STATE TH.SHO.P/S.DHARMSAL,RAJOURI v. PRITHVI RAJ AND ORS. — High Court of J&K and Ladakh (2017-09-13)