B.S. WALIA

7,373 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• GURJIT SINGH @ SURJIT SINGH @ MANNI v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2023-07-07)
• NITA ALIAS NAITU AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-06-02)
• AVDESH KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-06-02)
• HARPREET KAUR & ORS v. M.D. HRTC & ORS — Punjab & Haryana High Court (2023-05-05)
• RAM BATI v. DINESH KUMAR AND OTHERS — Punjab & Haryana High Court (2023-05-05)
• SBI GENERAL INSURANCE CO. LTD v. ANJU AND ORS — Punjab & Haryana High Court (2023-05-05)
• BIKARAMJIT SINGH AND ORS v. NATIONAL INSURANCE CO LTD — Punjab & Haryana High Court (2023-05-04)
• STATE BANK OF INDIA v. KRISHNA SINGHAL AND OTHERS — Punjab & Haryana High Court (2023-05-04)
• CBSE v. SAWAN — Punjab & Haryana High Court (2023-05-04)
• BIKARAMJIT SINGH AND ORS v. NATIONAL INSURANCE CO LTD — Punjab & Haryana High Court (2023-05-04)