LexB. S. VERMA
6,355 recorded High Court judgment(s) · 2003–2016
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 6355 |
Disposal nature
| DISPOSED | 5466 |
| DISMISSED | 616 |
| ALLOWED | 217 |
| PARTLY ALLOWED | 19 |
| REJECTED | 13 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED AS WITHDRAWN | 9 |
| WITHDRAWN | 3 |
Recent judgments
- ORIENTAL INSURANCE COMPANY LIMITED v. SMT GEETA MEHTA and OTHERS — Uttarakhand High Court (2016-09-30)
- M/S PACKWELL PRINT INDUSTRIAL COOPERATIVE SOCIETY v. COMMISSIONER COMMERCIAL TAX DEHRADUN — Uttarakhand High Court (2014-06-19)
- PARVATIYA VIKAS SANSTHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2014-05-02)
- PARVATIYA VIKAS SANSTHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2014-05-02)
- PARVATIYA VIKAS SANSTHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2014-05-02)
- PARVATIYA VIKAS SANSTHAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2014-05-02)
- Kanwal Singh v. Power Grid Corporation Of India — Uttarakhand High Court (2014-05-01)
- Mahadevi Kanya Pathshala College Society AND ANOTHER v. Deputy Registrar Firm Societies and Chits AND OTHERS — Uttarakhand High Court (2014-04-29)
- Dr. Monil Singhai v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2014-04-29)
- Sher Bahadur v. Balvinder Singh AND OTHERS — Uttarakhand High Court (2014-04-29)