B.S PATIL,RATHNAKALA

51 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• V SUNIL RAJASHEKAR v. M.ANIL — Karnataka High Court (2018-01-23)
• BANGALORE DEVELOPMENT AUTHORITY v. V.A.NARASIMHA REDDY S/O AYYASWAMY REDDY — Karnataka High Court (2018-01-23)
• SMT LATHA RAMU v. SRI RAMU @ RAMANATHAN — Karnataka High Court (2018-01-23)
• SRI A SUNDARA MAHALINGAM v. SMT SHOBHA — Karnataka High Court (2018-01-23)
• SMT. B.N.ANITHA v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2018-01-23)
• H S RAMACHANDRAIAH v. SHIVANA GOWDA PATIL — Karnataka High Court (2018-01-23)
• ESHAPPA S/O SHIVALINGAPPA v. STATE OF KARNATAKA — Karnataka High Court (2014-09-04)
• MALLANAGOUDA @ MALLU v. MR. UMESH SANGAPPA REDDY — Karnataka High Court (2014-08-01)
• SRI.JAGANATHA REDDY S/O HEM REDDY v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2014-07-31)
• SANTOSH KUMAR S/O VEERANNAHULGERI AND ANR v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2014-07-31)