B.S PATIL,RAGHVENDRA S.CHAUHAN

20 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

DROPPED	13
DISMISSED	3
DISPOSED	2
Dismissed for Non-Prosecution	1
Transferred to Dharwad	1

K. C. LAKSHMAMMA v. SRI. MUNI KRISHNAPPA. R — Karnataka High Court (2018-05-30)
SRI P V SOMASEKHAR v. SRI G ANANDA REDDY — Karnataka High Court (2018-05-30)
SMT N S NAGAVENI v. T SHAM BHAT — Karnataka High Court (2018-05-29)
MR INAYATH ULLA KHAN v. MR RAKESH SINGH — Karnataka High Court (2018-05-29)
SRI JAGADEESH S V v. SRI DR RAJKUMAR KHATHRI — Karnataka High Court (2018-05-29)
UJJAPPA HIREGOUDAR v. N SIDDESHWARA — Karnataka High Court (2018-05-29)
SRI. BASAVARAJU H.B v. SRI.JAWAID AKHTAR, IAS — Karnataka High Court (2018-05-29)
SRI C P ARMUGAM SHETTY v. MS. LATHA KRISHNA RAU G., IAS — Karnataka High Court (2018-05-28)
SRI RAMACHANDRAIAH A K v. RAKESH SINGH — Karnataka High Court (2018-05-28)
C S ASIFULLA SAHBE v. MS. LATHA KRISHNA RAU G., IAS — Karnataka High Court (2018-05-28)