B.S PATIL,P.S.DINESH KUMAR

144 recorded High Court judgment(s) · 2015–2016

Courts

Karnataka High Court

144

DISMISSED	50
DISPOSED	35
DROPPED	25
ALLOWED	14
Partly Allowed	10
Dismissed for Non-Prosecution	7
ALLOWED AND REMANDED	2
IA/Memo/VK/OP in disposal	1

PARAVVA W/O EARAPPA GUTTAL @ GUMMANALLI v. NAGAVENI KW/O LATE VISHWESHWAR K — Karnataka High Court (2016-01-22)
CHANNABASAPPA Y GODI v. THE KARNATAKA INDUSTRIAL AREA — Karnataka High Court (2015-09-30)
SWARNA D/O. BOMMAYYA NAYAK v. CHETAN S/O. GOPALKRISHNA NAYAK — Karnataka High Court (2015-06-05)
CHETAN S/O GOPALKRISHNA NAIK v. SWARNA D/O. BOMMAYYA NAYAK — Karnataka High Court (2015-06-05)
M/S THE INDIA SUGARS and REFINERIES LTD, v. ANIL KUMAR JHA, IAS, — Karnataka High Court (2015-04-30)
THE UNION OF INDIA v. A.B.CHITTARGI S/O. LATE BASAVANTHAPPA — Karnataka High Court (2015-04-30)
VENKATESH RATHOD v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-30)
VISHAPARIHARESHWARA BASAVANNA v. THE DEPUTY COMMISSIONER, — Karnataka High Court (2015-04-30)
MEENUGARARA SAHAKARA SANGHA LTD. v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-29)
ARCHANA W/O. NITHYANAND NARAYAN GAONKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2015-04-29)