LexB.S PATIL
7,601 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 7601 |
Disposal nature
| DISMISSED | 3507 |
| DISPOSED | 2060 |
| ALLOWED | 977 |
| Partly Allowed | 418 |
| Dismissed for Non-Prosecution | 297 |
| ALLOWED AND REMANDED | 213 |
| Converted | 67 |
| IA/Memo/VK/OP in disposal | 41 |
Recent judgments
- K VASUDEVA REDDY v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-23)
- SHIVAKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-23)
- THYAGARAJ v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-23)
- VINAY KARTHIK v. THE STATE OF KARNATAKA — Karnataka High Court (2018-04-23)
- MR. AJAY v. THE BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2018-04-19)
- SHRI B R CHANDRA PRASAD v. SHRI. PRAKASH AKKI — Karnataka High Court (2018-02-09)
- M/S. ENTERPRISES SOFTWARE SOLUTIONS LAB v. MUTHUSWAMY — Karnataka High Court (2018-02-09)
- THE STATE OF KARNATAKA v. SMT SARASWATHI AMMA — Karnataka High Court (2018-02-09)
- M/S SHIPRA ESTATE LIMITED v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2018-01-30)
- THE KODIGEHALLI MILK PRODUCERS CO-OPERATIVE v. SRI. H. GOVINDARAJU — Karnataka High Court (2018-01-19)