LexB.S.INDRAKALA
682 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 682 |
Disposal nature
| Partly Allowed | 228 |
| DISMISSED | 143 |
| ALLOWED | 139 |
| DISPOSED | 100 |
| ALLOWED AND REMANDED | 67 |
| Dismissed for Non-Prosecution | 3 |
| Remanded | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- SRI C R HIREMATH v. SRI AKKAMAHADEVI SAMAJA — Karnataka High Court (2014-03-28)
- SMT LAKSHMAMMA v. SRI M H THIMMAPPA — Karnataka High Court (2014-03-28)
- THE DEPUTY COMMISSIONER v. SRI C R HIREMATH — Karnataka High Court (2014-03-28)
- THE SERVANTS OF HOLY SPIRIT v. B S MANJUNATHA — Karnataka High Court (2014-03-28)
- AKKAMAHADEVI SAMAJ v. SRI C R HIREMATH SINCE DEAD BY HIS LRS — Karnataka High Court (2014-03-28)
- R CHINNA DURAI v. JAYAMMA — Karnataka High Court (2014-03-19)
- G GUNASEELAN v. JAYAMMA — Karnataka High Court (2014-03-19)
- M/S ORIENTAL INSURANCE v. SMT THIMMAMMA — Karnataka High Court (2014-03-19)
- NEW INDIA ASSURANCE CO LTD v. C HARISH — Karnataka High Court (2014-03-01)
- NEW INDIA ASSURANCE CO LTD v. C HARISH — Karnataka High Court (2014-03-01)