B S BHANUMATHI

5,558 recorded High Court judgment(s) · 2021–2026

Courts

Andhra Pradesh High Court

5558

K. Satya Rao, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
RKN PROJECTS PRIVATE LTD, v. G. Sai Prasad, IAS, — Andhra Pradesh High Court (2026-05-07)
Sri Krupa Ratna Bala Gorakashana Sabha, v. K.A. Badarinath, — Andhra Pradesh High Court (2026-05-07)
M/S HSR INFRA PROJECTS v. SRI BUDITHI RAJASEKHAR — Andhra Pradesh High Court (2026-05-07)
H MUTHU RAJU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
C PEDA SUBBARAYUDU v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
T. Shameem, v. Y. Sujatha, — Andhra Pradesh High Court (2026-05-04)
K. Alivelamma v. K. Hanumanthu, — Andhra Pradesh High Court (2026-05-04)
S. JAKEER SAB v. SHAIK USMAN BASHA — Andhra Pradesh High Court (2026-05-04)
SMT A SUBBAMMA v. SMT K NEERAJA — Andhra Pradesh High Court (2026-05-04)