B. RAJENDRAN, C. T. SELVAM

33 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MR.J.PRAKALAATHAN v. STATE REP BY — Madras High Court (2015-09-09)
• VIJAYALAKSHMI v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2015-09-09)
• S.FASILA v. THE SECRETARY TO GOVT. — Madras High Court (2015-09-09)
• UDHAYAKALA v. THE STATE OF TAMIL NADU — Madras High Court (2015-09-09)
• D.THIYAGARAJAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-09-09)
• PATHTHUKKASSAN @ RAJAN v. DISTRICT COLLECTOR AND — Madras High Court (2015-09-09)
• K.NAGAPPAN v. THE STATE REP.BY — Madras High Court (2015-09-09)
• AMMU v. THE STATE OF TAMIL NADU — Madras High Court (2015-09-09)
• RAMEKKA v. THE STATE OF TAMIL NADU — Madras High Court (2015-09-04)
• ALAGIRI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-09-04)