LexB. RAJENDRAN
6,852 recorded High Court judgment(s) · 2009–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 6852 |
Disposal nature
| DISPOSED OF | 2830 |
| WITHDRAWN DISMISSED | 1120 |
| DISMISSED | 1099 |
| CLOSED | 665 |
| ALLOWED | 538 |
| PARTLY ALLOWED | 217 |
| ORDERED | 126 |
| DISMISSED AS INFRUCTUOUS | 80 |
Recent judgments
- THE MANAGING DIRECTOR v. SHAHUL HAMEED — Madras High Court (2018-09-24)
- K.ARULMANI, AGED 57 YRS v. THE STATE REP.BY ITS — Madras High Court (2017-03-28)
- S.Thangaraj v. The Commissioner — Madras High Court (2017-03-28)
- S.Vediappan v. The Deputy Commissioner, — Madras High Court (2017-03-28)
- Mrs.Saraswathi Ammal, v. The Secretary to Government, — Madras High Court (2017-03-28)
- Tmt.Selvi v. The Inspector General of — Madras High Court (2017-03-28)
- V.Vidya, v. Registrar Administration — Madras High Court (2017-03-28)
- Mrs.N.Mariammal v. The Tahsildar — Madras High Court (2017-03-28)
- L.Paramasivam, S/o.Loganathan v. The State — Madras High Court (2017-03-27)
- N.Saravanan v. The Special Chief Engineer — Madras High Court (2017-03-27)