B.R.SARANGI,. V. NARASINGH

410 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• KAILASH CHANDRA BARIK v. UNION OF INDIA — Orissa High Court (2022-07-26)
• DEBENDRANATH MOHANTY v. UNION OF INDIA — Orissa High Court (2022-07-26)
• BINAKAR ROUT v. UNION OF INDIA — Orissa High Court (2022-07-26)
• STATE OF ODISHA v. BHAIRAB KUMAR DEHURY — Orissa High Court (2022-07-12)
• SANTOSH KUMAR PANDA v. STATE OF ODISHA — Orissa High Court (2022-07-12)
• SUBRATA NARAYAN DAS v. STATE OF ODISHA — Orissa High Court (2022-07-12)
• KAMALINI BARIK v. CHIEF ENGINEER (R AND W), BBSR — Orissa High Court (2022-07-12)
• M/S. SHIVA DURGA ENTERPRISERS v. STATE OF ORISSA — Orissa High Court (2022-07-12)
• SUBRATA NARAYAN DAS v. STATE OF ODISHA — Orissa High Court (2022-07-12)
• SAROJ KUMAR MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2022-07-12)