B.R.SARANGI,. SANJAY KUMAR MISHRA

1,435 recorded High Court judgment(s) · 2022–2024

Courts

Orissa High Court

1435

Disposed Off	1324
Dismissed	74
Allowed	19
Withdrawn	10
Infructuous	6
Admitted & Disposed Off	1
Dismissed For Default/Non-Prosecution	1

PRINCIPAL SECRETARY,FINANCE DEPARTMENT,ODISHA v. NIRANJAN KAR — Orissa High Court (2024-06-21)
STATE OF ODISHA v. SANGITA ROUT — Orissa High Court (2024-06-21)
SECY., TOURISM DEPT. v. BIJAYA KUMAR MOHANTY — Orissa High Court (2024-06-21)
MINATI BISWAL v. STAE OF ODISHA — Orissa High Court (2023-08-18)
UNION OF INDIA v. SARAT KUMAR BHAL — Orissa High Court (2023-05-15)
UNION OF INDIA v. K. LALITENDUKUMAR — Orissa High Court (2023-05-15)
PRAHALLAD KUMAR DIXIT v. STATE OF ODISHA — Orissa High Court (2023-05-15)
UNION OF INDIA v. NANDA KUMAR PANIYADI — Orissa High Court (2023-02-08)
BIKRAM KISHORE NAYAK v. STATE OF ODISHA — Orissa High Court (2023-02-08)
ABANI KUMAR PADHY v. STATE OF ODISHA — Orissa High Court (2023-02-08)