B.R.SARANGI,. S.K. PANIGRAHI

380 recorded High Court judgment(s) · 2020–2024

Courts

Disposal nature

Recent judgments

• GOBINDA SETHY v. STATE OF ODISHA — Orissa High Court (2024-06-21)
• M/S.RAM KUMAR AGRAWAL ENGINEERS PVT LTD v. STATE OF ODISHA — Orissa High Court (2022-03-04)
• DHENKANAL GNM TRAINING COLLEGE v. STATE OF ODISHA — Orissa High Court (2022-02-10)
• BATAKRUSHNA NATH v. STATE OF ODISHA — Orissa High Court (2022-02-10)
• A.K.PROPERTIES PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2022-02-10)
• MANISH GOPE v. COMNR-CUM-SECRETARY — Orissa High Court (2022-02-10)
• PRIYADARSINI MOHANTY v. BIJU PATNAIK UNIVERSITY OF TECHNOLOGY, ROURKELA — Orissa High Court (2022-02-10)
• M/S ORIENT CONSTRUCTION PVT. LTD. v. STATE OF ODISHA — Orissa High Court (2022-02-10)
• MAHABIR PR.AGRAWAL v. STATE OF ORISSA — Orissa High Court (2022-02-10)
• AKHYA KU.RANA v. STATE OF ORISSA — Orissa High Court (2022-02-10)