B.R.SARANGI,. S.K.MISHRA

136 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• STATE OF ODISHA v. TASA@KHIRASINDHU SAHU — Orissa High Court (2020-11-06)
• STATE OF ODISHA v. MATU@MATHA HO — Orissa High Court (2020-11-06)
• AMIT KU. PANDA v. RAMYA JYOTI PANDA — Orissa High Court (2020-11-06)
• STATE OF ODISHA v. GOBARDHAN BANSULIA — Orissa High Court (2020-11-06)
• M/S.THAKUR AUTOMOBILE SERVICE STATION v. UNION OF INDIA — Orissa High Court (2020-11-05)
• BASANTI BEHERA v. ODISHA FOREST DEVELOPMENT CORPORATION LIMITED — Orissa High Court (2020-11-05)
• SUMATI BEHERA v. STATE OF ORISSA — Orissa High Court (2020-11-05)
• VIJAY PRASAD v. CHAIRMAN CUM MD, UNITED COMMERCIAL BANK — Orissa High Court (2020-11-05)
• ASIT KUMAR HARICHANDAN v. CHIEF ADMINISTRATOR, SRI JAGANNATH TEMPLE, PURI — Orissa High Court (2020-11-05)
• NITYANANDA BRAHMA v. UNION OF INDIA — Orissa High Court (2020-11-05)