B.R.SARANGI,. PRAMATH PATNAIK
307 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 307 |
Disposal nature
| Disposed Off | 305 |
| Withdrawn | 2 |
Recent judgments
- PANCHANAN JENA v. STATE OF ODISHA — Orissa High Court (2020-12-24)
- NIHAR RANJAN TRIPATHY v. STATE OF ODISHA — Orissa High Court (2020-12-24)
- KHIROD KHUNTIA v. UNION OF INDIA — Orissa High Court (2020-12-24)
- DHIRENDRA KUMAR SAHU v. STATE OF ODISHA — Orissa High Court (2020-12-24)
- PRAVAT KUMAR SWAIN v. UNION OF INDIA — Orissa High Court (2020-12-24)
- TANUJA KUMAR OJHA v. UNION OF INDIA — Orissa High Court (2020-12-24)
- SAUBHAGINI MUNDA v. STATE OF ODISHA — Orissa High Court (2020-12-24)
- ADIKANDA BHOI v. UNION OF INDIA — Orissa High Court (2020-12-24)
- DEEPAK KUMAR SAHA v. UNION OF INDIA — Orissa High Court (2020-12-24)
- RAJALAXMI SATPATHY v. STATE OF ODISHA — Orissa High Court (2020-12-24)
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