LexB.R.SARANGI,. MURAHARI SRI RAMAN
6,570 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 6570 |
Disposal nature
| Disposed Off | 6409 |
| Withdrawn | 53 |
| Dismissed For Default/Non-Prosecution | 46 |
| Dismissed | 25 |
| Allowed | 13 |
| Infructuous | 12 |
| Dropped | 8 |
| Dismissed for non-complying conditional Order | 2 |
Recent judgments
- SHIVAM CONDEV PVT. LTD., BBSR v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- MADHABENDRA MOHANTY v. COMMNR. CUM SECY., SCHOOL AND MASS EDUCATION DEPT. — Orissa High Court (2024-06-20)
- ORGANIZING SECY., PETROLEUM PRODUCTS HANDLING AND CARRIERS EMPLOYEES UNION, JAGATSINGHPUR v. BENUDHAR PRADHAN — Orissa High Court (2024-06-20)
- SHIVAM CONDEV PVT LTD., KHORDHA v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- DEBASMITA BEHERA v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- SANJAYA KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- SHIVAM CONDEV PVT. LTD., BBSR v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- SHIVAM CONDEV PVT. LTD., BBSR v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- SANJAY KESHARI MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2024-06-20)
- SHIVAM CONDEV PVT. LTD. BBSR v. STATE OF ODISHA — Orissa High Court (2024-06-20)