B.R.SARANGI,. MOHAMMAD RAFIQ(CJ)
1,030 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1030 |
Disposal nature
| Disposed Off | 821 |
| Allowed | 126 |
| Withdrawn | 41 |
| Dismissed | 28 |
| Not Pressed | 6 |
| Infructuous | 5 |
| Dropped | 3 |
Recent judgments
- MANORANJAN NAYAK v. STATE OF ODISHA — Orissa High Court (2020-12-22)
- USHARANI SAHU v. COLLECTOR AND DM, SUNDARGARH — Orissa High Court (2020-12-22)
- MAHESWAR SAHOO v. STATE OF ODISHA — Orissa High Court (2020-12-22)
- DEBENDRA KUMAR NAYAK v. DEPUTY REGISTRAR, ORISSA ADMINISTRATIVE TRIBUNAL — Orissa High Court (2020-12-22)
- NIRANJAN MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2020-12-22)
- JAYANTI BHUE v. STATE OF ODISHA — Orissa High Court (2020-12-22)
- BANAMALI MAHAKUL v. STATE OF ODISHA — Orissa High Court (2020-12-22)
- RAMAKANTA PANIGRAHI v. STATE OF ORISSA — Orissa High Court (2020-12-22)
- ABHIMANYU AICH v. THE STATE OF ORISSA — Orissa High Court (2020-12-22)
- RITUSNATA MISHRA v. OAT., — Orissa High Court (2020-12-22)
Lex