B.R.SARANGI,MISS SAVITRI RATHO

2,349 recorded High Court judgment(s) · 2021–2024

Courts

Orissa High Court

2349

Disposed Off	2261
Infructuous	32
Dismissed	29
Allowed	12
Withdrawn	9
Dismissed for non-complying conditional Order	6

DR.KISHORE CH.MOHANT v. STATE and ORS. — Orissa High Court (2024-04-05)
ADWAIT PRASAD BARIK v. STATE OF ODISHA — Orissa High Court (2024-04-05)
STATE OF ODISHA v. DR. BIJAYANANDA MOHANTY — Orissa High Court (2024-04-05)
STATE OF ODISHA v. PRITILATA MOHAPATRA — Orissa High Court (2024-04-05)
SATRUGHNA PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2024-04-05)
BIJAY KUMAR BEURA v. STATE OF ODISHA — Orissa High Court (2024-04-05)
SABITRI PRADHAN v. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, CUTTACK — Orissa High Court (2024-04-05)
MADAN MOHAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2023-09-01)
BADALI MAHANANDIA @ SINGH v. CLAIM COMMISSION, BHUBANESWAR — Orissa High Court (2023-05-17)
V.NARASINGHA MURTY v. STATE OF ODISHA — Orissa High Court (2023-05-17)