LexB.R.SARANGI,. M.S.SAHOO
1,466 recorded High Court judgment(s) · 2011–2024
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1466 |
Disposal nature
| Disposed Off | 1409 |
| Withdrawn | 21 |
| Dismissed For Default/Non-Prosecution | 17 |
| Dismissed | 12 |
| Not Pressed | 4 |
| Allowed | 1 |
| Dropped | 1 |
| Infructuous | 1 |
Recent judgments
- MONALISHA SAHOO v. ANSUMAN NAIK — Orissa High Court (2024-06-19)
- RANJAN KUMAR PANDA v. MONALISHA ACHARYA — Orissa High Court (2024-02-23)
- BABAJI CHARAN PARAMANIK v. STATE OF ODISHA — Orissa High Court (2024-02-23)
- PRAMOD KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2024-02-23)
- KRUSHNA CHANDRA DEBATA v. STATE OF ODISHA — Orissa High Court (2024-02-23)
- SUSIL KUMAR DAS v. STATE OF ODISHA — Orissa High Court (2024-02-23)
- MANAGEMENT OF NM INSTITUTE OF ENGINEERING AND TECHNOLOGY v. ITS WORKMEN SRI HRUSIKESH BEHERA — Orissa High Court (2024-02-23)
- SUNEETA KUMARI SAHOO v. SUBHEN CHOUDHURY — Orissa High Court (2024-02-23)
- GADADHAR PRUSTY v. STATE OF ODISHA — Orissa High Court (2024-02-23)
- RAJENDER SINGH v. STATE OF ODISHA — Orissa High Court (2024-02-23)