LexB.R.SARANGI,KUMARI SANJU PANDA
89 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 89 |
Disposal nature
| Disposed Off | 88 |
| Dismissed | 1 |
Recent judgments
- SARAT KU BAL v. STATE — Orissa High Court (2017-08-04)
- DOLLYRANI SATAPATHY v. STATE OF ODISHA — Orissa High Court (2016-05-27)
- SRIDHI TRANSPORT COMP PVT LTD,BHADRAK v. UNION BANK OF INDIA,BBSR — Orissa High Court (2016-05-25)
- GOURI SHANKAR SARANGI v. AO CUM ASST GM,BANK OF BARODA — Orissa High Court (2016-05-25)
- PRAFULLA KU.JENA v. STATE BANK OF INDIA — Orissa High Court (2016-05-25)
- MANOJ KU NAYAK v. ODISHA GRAMYA BANK,CUTTACK — Orissa High Court (2016-05-25)
- BIJAYA KU SWAIN v. STATE OF ODISHA — Orissa High Court (2016-05-25)
- RANJEET KUMAR GUPTA v. STATE OF ORISSA — Orissa High Court (2016-05-25)
- TRILOCHAN DASH v. BM,SBI,ANANDAPUR,KEONJHAR — Orissa High Court (2016-05-25)
- M/S.BASUDEV STORE v. A.O.,INDIAN OVERSEAS BANK — Orissa High Court (2016-05-25)