B.R.SARANGI,. GOURISHANKAR SATAPATHY

3,851 recorded High Court judgment(s) · 2022–2024

Courts

Orissa High Court

3851

Disposed Off	3615
Withdrawn	90
Dismissed	53
Allowed	32
Dismissed For Default/Non-Prosecution	31
Dismissed for non-complying conditional Order	14
Infructuous	8
(unspecified)	5

M/S. KALUCHARAN NAYAK, NAYAGARH v. THE COMMNR OF CT AND GST, COMMISSIONERATE OF CT AND GST, ODISHA — Orissa High Court (2024-07-04)
KUNI PRADHAN v. CLAIMS COMMISSION, BBSR — Orissa High Court (2024-07-04)
M/S.YAZDANI STEEL AND POWER LTD.JAJPUR v. ASSISTANT COMMISSIONER CGST AND CENTRAL EXCISE, JAJPUR — Orissa High Court (2024-07-04)
SANTOSH KU. PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2024-07-04)
MINA DASH v. CLAIMS COMMISSION, BBSR — Orissa High Court (2024-07-04)
SUNDAR SINGH GOUNTIA v. STATE OF ODISHA — Orissa High Court (2024-07-04)
M/S. LINGARAJ ASSOCIATES, BBSR v. STATE OF ODISHA — Orissa High Court (2024-07-04)
M/S. PRUTHWIRAJ MISHRA v. COMMISSIONERATE OF CT AND GST,CUTTACK — Orissa High Court (2024-07-04)
STATE OF ODISHA v. ANANTA KUMAR JENA — Orissa High Court (2024-07-04)
SUSHANTA KUMAR KHATEI v. ADDL. CT AND GST OFFICER, NAYAGARH — Orissa High Court (2024-07-03)