LexB.R.SARANGI,. D.DASH
26 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 26 |
Disposal nature
| Disposed Off | 25 |
| Infructuous | 1 |
Recent judgments
- HOTEL RUDRAKHYA v. AUTHORISED OFFICER CUM ASST.,GM,CENTRAL BANK OF INDIA — Orissa High Court (2018-06-29)
- MANABHANJAN GADATYA v. AUTHORISED OFFICER CUM REGIONAL MANAGER,UTKAL GRAMEEN BANK — Orissa High Court (2018-06-29)
- PURNA CH.PRADHAN v. COLLECTOR,KHURDA — Orissa High Court (2018-06-29)
- GANESH CHAINI v. REGIONAL MANAGER,UBI,SAMBALPUR — Orissa High Court (2018-06-29)
- TIKINA BISWAL v. COLLECTOR,KHURDA — Orissa High Court (2018-06-29)
- BADANI PRADHAN v. COLLECTOR,KHURDA — Orissa High Court (2018-06-29)
- SANTOSH KU.SATHUA v. STATE BANK OF INDIA — Orissa High Court (2018-06-29)
- JOYKRISHNA MOHAPATRA v. STATE — Orissa High Court (2018-06-29)
- NABA KISHOSRE MISHRA v. SPL.L.A.O.,NALCO. — Orissa High Court (2018-06-29)
- C.NARAYAN PATRA v. STATE — Orissa High Court (2018-06-29)