LexB.R.SARANGI,. BIRAJA PRASANNA SATAPATHY
2,014 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2014 |
Disposal nature
| Disposed Off | 1870 |
| Withdrawn | 78 |
| Dismissed | 45 |
| Dismissed For Default/Non-Prosecution | 9 |
| Dismissed for non-complying conditional Order | 6 |
| Allowed | 3 |
| Infructuous | 2 |
| Not Pressed | 1 |
Recent judgments
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- GENERAL MANAGER, MAHANADI COALFIELDS LIMITED. v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)
- G.M., MAHANADI COALFIELDS LIMITED, ANGUL v. COLLECTOR AND DISTRICT MAGISTRATE, ANGUL — Orissa High Court (2024-06-21)