B.R.SARANGI (ACJ),. SIBO SANKAR MISHRA

63 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• STATE OF ODISHA v. SABITA RANI DAS — Orissa High Court (2024-01-18)
• GIRIJA SANKAR MOHANTY v. STATE OF ORISSA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. UMESH CHANDRA SARANGI — Orissa High Court (2024-01-18)
• GOBINDA MANDAL v. STATE OF ODISHA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. BHIKARI CHARAN PANDA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. PRAFULLA KUMAR NAYAK — Orissa High Court (2024-01-18)
• P.K.GANESH v. STATE OF ODISHA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. SURENDRANATH BEHERA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. SIBARAM BHOLA — Orissa High Court (2024-01-18)
• STATE OF ODISHA v. NAMITA MANJARI BEHERA — Orissa High Court (2024-01-18)