B.R.SARANGI (ACJ),. R.K.PATTANAIK

76 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• OCL INDIA LTD. v. UNION OF INDIA — Orissa High Court (2023-11-17)
• M/S.OCL INDIA LTD. v. UNION OF INDIA. — Orissa High Court (2023-11-17)
• M/S. NATIONAL ALUMINIUM COMPANY LTD. v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• HARENDRA BARAL v. STATE OF ODISHA — Orissa High Court (2023-10-13)
• STATE OF ODISHA v. RAJENDRA PRASAD PADHY — Orissa High Court (2023-10-13)
• STATE OF ODISHA v. NALINI KANTA PATTANAIK — Orissa High Court (2023-10-13)
• MAHESWAR DAS v. PRADEEP KUMAR SAHOO, TAHASILDAR, BBSR — Orissa High Court (2023-10-13)
• STATE OF ODISHA v. BALARAM PANIGRAHY — Orissa High Court (2023-10-13)
• STATE OF ODISHA v. YUDHISTIRA BEHERA — Orissa High Court (2023-10-13)
• STATE OF ODISHA v. RANJAN KUMAR NAYAK — Orissa High Court (2023-10-13)