B.R.SARANGI (ACJ),. MURAHARI SRI RAMAN

4,080 recorded High Court judgment(s) · 2023–2024

Courts

Orissa High Court

4080

Disposed Off	3964
Withdrawn	50
Dismissed	43
Dismissed For Default/Non-Prosecution	17
Allowed	3
Dropped	2
Converted	1

STATE OF ODISHA v. BIJOYLAXMI BEHERA — Orissa High Court (2024-02-06)
STATE OF ODISHA v. SAMBIT REKHA JENA — Orissa High Court (2024-02-06)
AGASTI PATEL v. ALOK KAR, DIRECTOR (R AND R), EX OFFICIO, ADDL. SECY. TO GOVT., WATER RESOURCES, ODISHA, BBSR — Orissa High Court (2024-02-06)
SANTOSH ROUT v. STATE OF ODISHA — Orissa High Court (2024-02-06)
M/S. SBM NIRMAN CONSTRUCTION PVT. LTD., SAMBALPUR v. STATE OF ODISHA — Orissa High Court (2024-02-06)
BALARAM MANDAL v. STATE OF ODISHA — Orissa High Court (2024-02-06)
CHANDRA PATEL v. ALOK KAR, DIRECTOR (R AND R), EX OFFICIO, ADDL. SECY. TO GOVT., WATER RESOURCES, ODISHA, BBSR — Orissa High Court (2024-02-06)
M/S GALAXY BAR AND RESTAURANT, NAYAGARH v. STATE OF ODISHA — Orissa High Court (2024-02-06)
STATE OF ODISHA v. LAXMIPRIYA SWAIN — Orissa High Court (2024-02-06)
STATE OF ODISHA v. SUSAMA MOHANTY — Orissa High Court (2024-02-06)