B.R.SARANGI (ACJ)

45 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• KHIROD CHANDRA MALLICK v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• SIBARAM MISHRA v. S.C AND S.T DEVELOPMENT FINANCIAL CO-OP. LTD. — Orissa High Court (2023-11-17)
• NARAYAN SAHOO v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• CHINTAMANI JEN v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• GAJENDRA MAHALI v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• SUDARSAN JENA v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• THE STATE OF ODISHA v. SUKANTA CHANDRA DAS — Orissa High Court (2023-11-17)
• STATE OF ODISHA v. TRINATH PARIDA — Orissa High Court (2023-11-17)
• SUDARSAN JENA v. STATE OF ODISHA — Orissa High Court (2023-11-17)
• NARESH KUMAR SAMAL v. STATE OF ODISHA — Orissa High Court (2023-11-17)