B.R.SARANGI

79,137 recorded High Court judgment(s) · 2000–2024

Courts

Orissa High Court

79137

Disposed Off	76865
Withdrawn	1075
Allowed	441
Dismissed	318
Dismissed For Default/Non-Prosecution	135
(unspecified)	114
Dropped	94
Infructuous	34

JUBRAJ NAIK v. STATE OF ORISSA — Orissa High Court (2024-06-24)
STATE OF ORISSA v. KAILASH CH.NAYAK — Orissa High Court (2024-06-24)
SUDHANSU SEKHAR KHANDEI v. STATE OF ODISHA — Orissa High Court (2024-06-24)
STATE OF ODISHA v. GOPINATH SWAIN — Orissa High Court (2024-06-24)
SUBASINI NAYAK v. STATE OF ODISHA — Orissa High Court (2024-06-24)
NABAKISHORE MISHRA v. STATE OF ODISHA — Orissa High Court (2024-06-24)
INSTITUTE OF MANAGEMENT AND INFORMATION TECHNOLOGY (IMIT) v. SUJATA RAY — Orissa High Court (2024-06-24)
STATE OF ODISHA v. BIJAYALAXMI MOHANTY — Orissa High Court (2024-06-24)
JAGADANANDA MOHAPATRA v. CONSERVATOR OF FOREST, BOLANGIR KENDU LEAF CIRCLE — Orissa High Court (2024-06-24)
ENGINEER IN CHIEF,WORKS DEPTT v. HARMOHAN MOHAPATRA — Orissa High Court (2024-06-24)