LexB.R.MADHUSUDHAN RAO
392 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 392 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 88 |
| DISPOSED OF NO COSTS | 68 |
| DISMISSED | 66 |
| ALLOWED NO COSTS | 65 |
| DISMISSED AS NON PROSECUTION | 35 |
| WITHDRAWN | 22 |
| PARTLY ALLOWED NO COSTS | 14 |
| DISMISSED NO COSTS | 10 |
Recent judgments
- Telangana State Road Transport Corporation v. S.Yadamma, — Telangana High Court (2026-04-24)
- Sunkari Basappa (Died) and 5 Others v. Sunkari Basamma — Telangana High Court (2026-03-06)
- Smt. M. Sridevi died per LR v. Sri Divi Satya Sayee Babu — Telangana High Court (2026-02-27)
- D.Sree Laxmi v. Smt.P.Anuradha — Telangana High Court (2026-02-24)
- D.Sree Laxmi v. Smt.P.Anuradha and Another — Telangana High Court (2026-02-24)
- Mr. Edouard Janssen v. Anjani Paravas — Telangana High Court (2026-02-13)
- GANGAPURAM BHEEMAMMA AND 4 OTHERS v. VIJAYA AGENCIES PVT. LTD., AND ANOTHER — Telangana High Court (2026-02-13)
- THE DIVIL,MANAGER, UNITED INDIA INSURANCE CO., WARANGAL v. CHARABUDDI SARITHA AND 5 ORS, WARANGAL DISTRICT — Telangana High Court (2026-02-06)
- Mannem Srinivas v. Mannem Kalidas — Telangana High Court (2026-02-06)
- Mohammed Fayazuddin Khan v. Khaja Mohammedullah Khan — Telangana High Court (2026-02-06)