B.R. GAVAI, . SWAPNA JOSHI

119 recorded High Court judgment(s) · 2015–2017

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Courts

Bombay High Court

119

Disposal nature

OTHERS DISPOSED OFF	37
Admitted/Allwd/Granted/Rule Absolute	14
REJECTED	13
ALLOWED	12
DELAY CONDONATED/REJECTED.	10
Rejected at Admission Stage	7
Dispossed Off/Dismiss for Default	6
DISMISSED	5

Recent judgments

CENTRAL ADMINISTRATIVE TRIBUNAL BAR ASSOCIATION, THROUGH ITS PRESIDENT, SHRI RAM KUMAR SHRIVASTAVA v. UNION OF INDIA, THR. THE SECRETARY, MINISTRY OF PERSONNEL AND TRAINING AND PENSION AND 3 — Bombay High Court (2017-03-03)
THE VIDARBHA IRRIGATION DEV. CORPORATION THR. ITS EXE. ENGINEER v. BHUPENDRA RAMDHAN PAWAR AND 2 ORS — Bombay High Court (2016-05-06)
MAHARASHTRA JEEVAN PRADHIKARAN THR ITS EXECUTIVE ENGINEER, MAHARASHTRA JEEVAN PRADHIKARAN CHANDRAPU v. SMT. SUSHILAB EN WD/O SHRI SHANABHAI PATEL AND OTHERS — Bombay High Court (2016-05-06)
THE JT. DIRECTOR (T/E) M.S.E.B. AND ANR v. PRAMOD SINGH HANUMAN SINGH PARIHAR AND ANR — Bombay High Court (2016-05-06)
PREM DHANU RATHOD v. STATE OF MAHARASHTRA, THROUGH P.S.O. DIGRAS, P.S. DIGRAS, YAVATMAL AND ANOTHER — Bombay High Court (2016-05-05)
SARANGSING S/O SHIVDASSING CHAVHAN AND ANOTHER v. STATE OF MAHARASHTRA THR ITS CHIEF SECRETARY, MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2016-05-05)
NIVRUTTI S/O JAGANJI UIKE v. THE STATE OF MAHARASHTRA, THR. P.S.O. SALEKASA, GONDIA AND OTHERS — Bombay High Court (2016-05-04)
AMOL MAHADEO MANDALE (IN JAIL) v. THE STATE OF MAHARASHTRA, THR. P.S.O. P.S. SAKKARDARA, NAGPUR — Bombay High Court (2016-05-04)
SMT. SAVITRIBAI NAVRANGLAL AGRAWAL AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH COMMISSIONER OF POLICE, NAGPUR AND OTHERS — Bombay High Court (2016-05-04)
AKASH S/O GHANSHYAM BHAGAT AND OTHERS v. THE STATE OF MAHARASHTRA, THR. P.S.O. P.S. HUDKESHWAR, NAGPUR — Bombay High Court (2016-05-04)