B R GAVAI, SUNIL P. DESHMUKH

686 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

686

Disposed off/Dismissed for default	408
Admitted/Allowed/Granted/Rule Absolute	116
Rejected at Admission stage	88
Withdrawn	58
Dismissed/Rule Discharged	9
(unspecified)	6
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	1

YOUVA SHAKTI SUSHIKSHIT BEROJGAR SEVA SAH. SANSTHA, POTRA THR CHAIRMAN AND ORS v. SHASHKIYA DHANYA GODAM HAMAL PANCHAYAT HAMAL BHAVAN BEED THR PRESIDENT — Bombay High Court (2012-04-04)
SHARADCHANDRA KANHYALAL SHAHA AND ORS v. THE MAHARASHTRA STATE WAKF BOARD AND ORS — Bombay High Court (2012-04-04)
SHASHKIYA DHANYA GODAM HAMAL PANCHAYAT HAMAL BHAVAN BEED THR PRESIDENT v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2012-04-04)
ABHIMANYU NAMDEV v. THE STATE OF MAH AND ANR — Bombay High Court (2012-04-04)
UMESH RAMCHANDRA BANGAR AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-04-04)
NAMDEO HANMANTRAO TOTAWAD v. THE STATE OF MAH AND ORS — Bombay High Court (2012-04-04)
SONABAI BABURAO PIDURKAR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2012-04-04)
DATTARAO KERBARAO DESHMUKH AND ORS v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2012-04-04)
KIRTI SHIVKUMAR LATHKAR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-04-04)
M/S RAMESHWAR SAHAKARI SAKHAR KARKHANA LTD. v. THE STATE OF MAH AND ORS — Bombay High Court (2012-04-04)