B.R. GAVAI, S.P. DESHMUKH

213 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

213

Admitted/Allwd/Granted/Rule Absolute	67
Dispossed Off/Dismiss for Default	51
Rejected at Admission Stage	39
Dismissed/Rule Discharged	30
Withdrawn	22
OTHERS DISPOSED OFF	3
Compromised.	1

NILESH S/O SAHEBRAO KUKADE v. THE UNION OF INDIA, THROUGH MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT AND 4 OTHERS — Bombay High Court (2012-11-06)
JYOTI ANIL GANESHPURE v. KESHAVRAO CHAMPATRAO KHOPE AND ORS — Bombay High Court (2012-11-06)
KU. VAISHALI D/O GUNWANTRAO DESHMUKH v. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF SOCIAL WELFARE AND OTHERS — Bombay High Court (2012-11-06)
DR. BABASAHEB AMBEDKAR MEMORIAL SOCIETY, THROUGH ITS PRESIDENT, CHANDRAPUR AND ANOTHER v. DR. UDAY S/O SAJJAN THOOL AND ANOTHER — Bombay High Court (2012-11-05)
SMT. KANAK LALIT PODDAR and 2 ORS. v. VIKRAM COILS PVT. LTD., — Bombay High Court (2012-11-05)
RANGE FOREST OFFICER, ALEGAON, AND ANOTHER v. SK. USMAN SK. MEHBOOB — Bombay High Court (2012-11-05)
SMT. KANAK LALIT PODDAR v. VIKRAM COILS PVT. LTD., — Bombay High Court (2012-11-05)
DR. BABASAHEB AMBEDKAR MEMORIAL SOCIETY, THROUGH ITS PRESIDENT, CHANDRAPUR AND ANOTHER v. DR. UDAY S/O SAJJAN THOOL AND ANOTHER — Bombay High Court (2012-11-05)
SHRI SANTOSH S/O MAHADEO KALSAIT v. STATE OF MAHARASHTRA THR ITS SECRETARY EDUCATION DEPT MANTRALAYA MUMBAI — Bombay High Court (2012-11-05)
SAU. SEEMA W/O HITENDRA VAIDYA v. SHRI HITENDRA S/O WAMAN VAIDYA — Bombay High Court (2012-11-05)