B.R. GAVAI, ROHIT BABAN DEO

40 recorded High Court judgment(s) · 2017–2018

Courts

Bombay High Court

Disposed-Off	19
Admitted/Allwd/Granted/Rule Absolute	12
Rejected at Admission Stage	4
Withdrawn	2
Dismissed/Rule Discharged	1
REJECTED	1
ALLOWED	1

NILESH S/O VISHWASRAO AKOLKAR v. THE CHIEF SECRETARY, GOVT. OF MAHARASHTRA, MUMBAI AND OTHERS — Bombay High Court (2018-09-28)
DHANRAJ S/O PANJABRAO WANKHEDE v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF REVENUE AND FOREST, MUMBAI AND OTHERS — Bombay High Court (2018-09-28)
RANJANA ANAND KOCHE AND OTHERS v. THE STATE OF MAHARASHTRA, THR. ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT. MUMBAI AND OTHERS — Bombay High Court (2018-09-27)
PURUSHOTTAM MAROTRAO DHOTE v. STATE OF MAHA, EDN DEPTT THR SEC AND 3 ORS — Bombay High Court (2018-09-27)
PURUSHOTTAM MAROTRAO DHOTE v. STATE OF MAHA, EDN DEPTT THR SEC AND 3 ORS — Bombay High Court (2018-09-27)
RANJANA ANAND KOCHE AND OTHERS v. THE STATE OF MAHARASHTRA, THR. ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT. MUMBAI AND OTHERS — Bombay High Court (2018-09-27)
PURUSHOTTAM MAROTRAO DHOTE v. STATE OF MAHA, EDN DEPTT THR SEC AND 3 ORS — Bombay High Court (2018-09-27)
CHANDRABHAN SINGH S/O RAMKRIPAL SINGH RATHORE AND OTHERS v. THE UNION OF INDIA, THR. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, NEW DELHI AND OTHERS — Bombay High Court (2018-09-27)
PROF. PRABHAKAR KASHINATH SHENDE AND OTHERS v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MINISTRY OF URBAN DEVELOPMENT, MUMBAI AND OTHERS — Bombay High Court (2018-09-27)
PURUSHOTTAM MAROTRAO DHOTE v. STATE OF MAHA, EDN DEPTT THR SEC AND 3 ORS — Bombay High Court (2018-09-27)