B.R. GAVAI, RAVI K. DESHPANDE

27 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

Dismissed/Rule Discharged	9
Admitted/Allwd/Granted/Rule Absolute	8
Dispossed Off/Dismiss for Default	6
Rejected at Admission Stage	4

WAMAN S/O HARISHCHANDRA NIPANE. v. STATE OF MAH.SOCIAL WELFARE DEPTT.and 3 OTHERS. — Bombay High Court (2012-11-30)
ASHWINI RAJKUMAR TIKKU v. M.S.E.B. THR.CHIEF ENGINEER — Bombay High Court (2012-11-30)
VINOD SHIKSHAN SANSTHA, GOSE (BK) AND ANOTHER v. STATE OF MAHARASHTRA THR. SECRETARY, EDUCATION DEPARTMENT AND OTHERS — Bombay High Court (2012-11-30)
GEETADEVI RAMESHWARLAL SINGHANIA v. M.S.E.B. THR. ITS CHIEF ENGINEER — Bombay High Court (2012-11-30)
RAJENDRA N. ROKADE v. EDUCATION OFFICER, ZP NAGPUR and ORS. — Bombay High Court (2012-11-30)
KU. JYOTI MADHUKAR NANDANWAR v. JT. COMMISSIONER AND VICE CHAIRMAN SCHEDULE TRIBE CERTIFICATE, CASTE SCRUTINY COMMITTEE AND ORS — Bombay High Court (2012-11-30)
THE CHANDRAPUR and GADCHIROLI CEN.CO-OP.BANK EMP.UNI v. GOVT.OF MAH.AGRICULTURE and CO-OP.DEPTT. BOMBAY — Bombay High Court (2012-11-30)
M/S GEORGE CONSTURCTION COMPANY, THROUGH ITS PARTNER SHRI SANTOSH S/O K.J. GEORGE v. THE HONOURABLE MINISTER OF STATE, URBAN DEVELOPMENT, STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2012-11-29)
MOHD. SHAKIL MOHD. AKIL AND ORS v. COMMISSIONER, AMRAVATI AND ORS — Bombay High Court (2012-11-29)
SINDHKHED RAJA EDUCATION AND SOCIAL WELFARE SOCIETY THR ITS MEMBERS v. STATE OF MAHARASHTRA, THR SECRETARY AND OTHERS — Bombay High Court (2012-11-29)