B.R. GAVAI, P.N. DESHMUKH

734 recorded High Court judgment(s) · 2013–2017

Courts

Bombay High Court

734

Admitted/Allwd/Granted/Rule Absolute	147
Dispossed Off/Dismiss for Default	139
OTHERS DISPOSED OFF	110
Rejected at Admission Stage	78
Dismissed/Rule Discharged	54
ALLOWED	47
Withdrawn	41
REJECTED	40

HANUMANTRAO DINKARRAO DESHMUKH AND OTHERS v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MINISTRY OF REVENUE, MUMBAI AND OTHERS — Bombay High Court (2017-03-10)
COURTS ON ITS OWN MOTION v. STATE OF MAHARASHTRA, DEPT. OF URBAN DEVELOPMENT, MUMBAI THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2017-03-03)
MOHAN APPARAO JADHAO v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF PUBLIC HEALTH, MUMBAI AND 2 OTHERS — Bombay High Court (2017-01-13)
SHRIRAM S/O SADUJI DHOBALE v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MINISTRY OF SECONDARY EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2016-12-09)
SK.MUZAMMIL SK. ISMAIL v. CHIEF OFFICER,MUNICIPAL COUNCIL, JALGAON JAMOD AND OTHERS — Bombay High Court (2016-12-09)
ANKUSH S/O ASHOK RAMTEKE v. THE STATE OF MAHARASHTRA THROUGH PSO GONDIA — Bombay High Court (2016-12-09)
LALDAS S/O HARI BADOLE v. DIVISIONAL MANAGER, VAN PRAKALP, FOREST DEVELOPMENT CORP. DIVISION BHANDARA AND OTHERS — Bombay High Court (2016-03-18)
LALDAS S/O HARI BADOLE v. DIVISIONAL MANAGER, VAN PRAKALP, FOREST DEVELOPMENT CORP. DIVISION BHANDARA AND OTHERS — Bombay High Court (2016-03-18)
SHANKAR S/O. MAHADEO GAYKI v. THE DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION, NAGPUR AND OTHERS — Bombay High Court (2016-03-04)
GOPAL S/O. GANESH PADDHE AND ANOTHER v. STATE OF MAHA., THROUGH ITS PRINCIPAL SECRETARY, REVENUE AND FOREST DEPT. MUMBAI AND ANOTHER — Bombay High Court (2016-03-04)