B.R. GAVAI, P.B. VARALE

317 recorded High Court judgment(s) · 2012–2016

Courts

Bombay High Court

317

OTHERS DISPOSED OFF	71
ALLOWED	36
REJECTED	34
Admitted/Allwd/Granted/Rule Absolute	33
Dispossed Off/Dismiss for Default	31
Rejected at Admission Stage	29
DELAY CONDONATED/REJECTED.	19
OTHER DISPOSED OFF	17

M/S. CHADALAVADA INFRATECH LIMITED THROUGH ITS AUTHORISED SIGNATORY SHRI. ASHOK S/O DEVIDAS KHOND v. VICE CHAIRMAN AND MANAGING DIRECTOR, MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD. AND ANOTHER — Bombay High Court (2016-04-01)
REHANA BEGUM SK. SAFDAR v. MR. MANGAL MESHRAM, EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD, AMRAVATI — Bombay High Court (2016-03-18)
KANHAIYA HOTUMAL RAHEJA v. ADDITIONAL COMMISSIONER NAGPUR DIVISION, NAGPUR AND OTHERS. — Bombay High Court (2016-01-22)
VISHWANATH KHANDUJI MAHALE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MINISTRY OF REVENUE AND FORESTS DEPT. AND OTHERS — Bombay High Court (2015-10-30)
TUSHAR S/O SAHEBRAO DALAL v. STATE OF MAHARASHTRA, THROUGH PSO SAKKARDARA, NAGPUR — Bombay High Court (2015-10-30)
DR. MALLASARJA S/O MAHADEV MANGODI v. GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, THROUGH ITS UNDR SECRETARY, NEW DELHI — Bombay High Court (2015-10-29)
RAMESH BABULAL SAHU (IN JAIL) v. THE STATE OF MAHARASHTRA, INSPECTOR GENERAL OF PRISONS, PUNE AND OTHERS — Bombay High Court (2015-10-29)
SANJAY S/O TOTARAM JADHAO v. THE DISTRICT COLLECTOR, BULDANA AND OTHERS — Bombay High Court (2015-10-29)
RAJENDRA S/O MAHADEO MESHRAM v. STATE OF MAHARASHTRA, THROUGH P.S. M.I.D.C. NAGPUR AND ANOTHER — Bombay High Court (2015-10-29)
DR. LALIT KISHORE SHUKLA S/O RAJENDRA PRASAD v. GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, THROUGH ITS UNDER SECRETARY, NEW DELHI — Bombay High Court (2015-10-29)