B.R. GAVAI, MURLIDHAR GANPATRAO GIRATKAR

58 recorded High Court judgment(s) · 2018–2018

Courts

Bombay High Court

OTHERS DISPOSED OFF	10
Dispossed Off/Dismiss for Default	10
ALLOWED	9
REJECTED	8
DISMISSED	6
BAIL GRANTED / REJECTED(FOR APEAL)	3
DELAY CONDONATED/REJECTED.	3
Disposed-Off	2

SAU. LATA W/O RAMESH TAYADE AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, URBAN DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2018-04-05)
SHRI SHANKAR S/O AMBUJHI KHADKE v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT, MUMBAI — Bombay High Court (2018-04-04)
SMT. RAJANI SURESHRAO KOSURKAR AND ANOTHER v. DADAJI DAGDU BHUSE, STATE OF MINISTER OF RURAL DEVELOPMENT, MUMBAI — Bombay High Court (2018-04-04)
ANANDILAL HAJARIMAL BHULADA AND ANOTHER v. THE SHEGAON MUNICIPAL COUNCIL THRU. ITS CHIEF OFFICER — Bombay High Court (2018-04-04)
SMT. MEERABAI DURGADASJI AGRAWAL AND ANOTHER v. SHRI. AJAY KURWADE, THE CHIEF OFFICER, MUNICIPAL COUNCIL, BULDHANA AND ANOTHER — Bombay High Court (2018-04-04)
NAMDEO S/O. SITARAM PARATE v. STATE OF MAHARASHTRA MINISTRY OF HOME MANTRALAYA MUMBAI THR. SECT. AND OTHERS — Bombay High Court (2018-04-03)
MADAN S/O JAGOBAJI WELEKAR AND 2 OTHERS v. STATE OF MAHARAHSTRA, THROUGH ITS SECRETARY, MINISTRY OF REVENUE AND 2 OTHERS — Bombay High Court (2018-04-03)
SHRI. TUKARAM S/O. MAROTI JADHAV v. ASSISTANT DEPUTY INSPECTOR GENERAL EAST DIVISION NAGPUR AND OTHERS — Bombay High Court (2018-03-26)
PRAMOD TRAMBAK NAGRALE (IN JAIL) v. STATE OF MAHARASHTRA THR. SECRETARY HOME DEPARTMENT MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2018-03-26)
SK. SHABBIR S/O. SK. RASHID (IN JAIL) v. THE STATE OF MAHARASHTRA THR. SECRETARY HOME DEPT., MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2018-03-26)