B.R. GAVAI, KUM. INDIRA JAIN

622 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• SANJAY @ CHOTI S/O SEHANDAS GONDANE v. STATE OF MAHARASHTRA, THR. PSO P.S. KALAMNA, NAGPUR — Bombay High Court (2017-05-05)
• ANANDILAL HAJARIMAL BHULADA AND ANOR. v. THE SHEGAON MUNICIPAL COUNCIL THRU. ITS CHIEF OFFICER — Bombay High Court (2017-05-05)
• PRAMOD S/O. MADHAVRAO RANNAVARE v. STATE OF MAHARASHTRA THR. P.S.O. DEOLI WARDHA — Bombay High Court (2017-03-24)
• DR. SANTOSH S/O BHAIRAV PRASAD MISHRA v. SHIKSHA MANDAL, WARDHA, THR. GENERAL SECRETARY SHRI. SANJAY BHARGAV AND ANOTHER — Bombay High Court (2017-03-24)
• NITESH KISANRAO BANKAR AND ANOTHER v. STATE OF MAHARASHTRA THR. POLICE STATION NANDANVAN, NAGPUR — Bombay High Court (2017-03-24)
• PRAMOD S/O MANGILAL BHANSALI AND ANOTHER v. STATE OF MAHARASHTRA, THR. OFFICER-IN-CHARGE OF POLICE STATION JALGAON JAMOD, BULDHANA AND ANOTHER — Bombay High Court (2017-03-24)
• YOGESH S/O. RAMNIWAS MANDHANI v. THE STATE OF MAHARASHTRA THR. POLICE STATION OFFICER DEOLI — Bombay High Court (2017-03-24)
• RAJU S/O. DHANNU KOSEKAR (IN JAIL) v. STATE OF MAHARASHTRA THR. SECRETARY, HOME DEPARTMENT, MANTRALAYA MUMBAI AND OTHERS — Bombay High Court (2017-03-24)
• RAMKRUSHNA S/O. GAJANANRAO BHAKDE AND ANOTHER v. STATE OF MAHARASHTRA THR. POLICE STATION BHARI, TAH. JIVTI, CHANDRAPUR — Bombay High Court (2017-03-24)
• SURYAMALA PRADEEP UMARE AND ANOTHER v. STATE OF MAHARASHTRA THR. POLICE STATION BUTIBORI NAGPUR — Bombay High Court (2017-03-24)