B.R. GAVAI, C.V. BHADANG

216 recorded High Court judgment(s) · 2014–2015

Courts

Bombay High Court

216

OTHERS DISPOSED OFF	70
ALLOWED	22
REJECTED	19
Dispossed Off/Dismiss for Default	19
DISMISSED	14
Admitted/Allwd/Granted/Rule Absolute	14
OTHER DISPOSED OFF	13
ALLOWED TO BE WITHDRAWN	9

SEARCH FOUNDATION CHANDRAPURS SCHOLARS VILLA, THR. ITS PRESIDENT SHRI. DILIP SAMBHASHIO ZADE v. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, DEPT. OF SOCIAL WELFARE AND 2 OTHERS — Bombay High Court (2015-03-13)
KU. ANITA ASARAM SAVARBANDHE v. I/C EDUCATION OFFICER (PRIMARY) Z.P. BHANDARA AND 3 OTHERS — Bombay High Court (2015-03-13)
WAMAN S/O JAGOBAJI RINGNE v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, DEPARTMENT OF TRIBAL DEVELOPMENT, MUMBAI AND 2 OTHERS — Bombay High Court (2015-03-12)
VASANT S/O GYANDEO GONNADE v. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRETARY (WRD), WATER RESOURCES DEPARTMENT, MUMBAI — Bombay High Court (2015-03-12)
PRABHAKAR S/O NARHARI APOTIKAR v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPT. OF EDUCATION AND 2 OTHERS — Bombay High Court (2015-03-12)
SURESH BAJIRAO SARATE v. STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY FOR REVENUE DEPARTMENT, MUMBAI AND ANOTHER — Bombay High Court (2015-03-12)
SANJAY S/O LATE RAMPRAKASH SOOD v. LALIT S/O RAMPRAKASH SOOD AND 4 OTHERS — Bombay High Court (2015-03-12)
DR. KALPANA D/O NARAYANRAO PAWAR v. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY THROUGH REGISTRAR AND 4 OTHERS — Bombay High Court (2015-03-12)
DATTA SITARAM FAADE v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MINSTRY OF FOOD AND CIVIL SUPPLIES DEPARTMENT, MUMBAI — Bombay High Court (2015-03-11)
DINESH S/O KASHINATH MOUNDEKAR v. SMT. SMITA DINESH MOUNDEKAR — Bombay High Court (2015-03-11)