LexB R GAVAI, A. V. POTDAR
85 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 85 |
Disposal nature
| Disposed off/Dismissed for default | 28 |
| Admitted/Allowed/Granted/Rule Absolute | 18 |
| Rejected at Admission stage | 16 |
| Dismissed/Rule Discharged | 12 |
| Withdrawn | 11 |
Recent judgments
- NAMDEO SAKRU DHAVALE AND ANR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-01-17)
- JAGGANATH KARBHARI KANDEKAR (DEAD) TH LR SITARAM JAGGANATH KANDEKER v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-01-17)
- VISHAL SHARAD GUNJAL AND ANR v. THE STATE OF MAHARSHTRA AND ORS — Bombay High Court (2012-01-17)
- SACHIN RAGHUNATH MAIND v. THE STATE OF MAH AND ORS — Bombay High Court (2012-01-17)
- PRASHANT PANDHARINATH CHAVAN (DCH) AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-01-17)
- VASANT PANDITRAO DHARMADHIKARI v. THE DISTRICT COLLECTOR / MAGISTRATE NANDED AND ANR — Bombay High Court (2012-01-17)
- EKNATH GENBA ZAMBRE AND ORS v. SAMBHAJI ROHIDAS ZAMBRE AND ORS — Bombay High Court (2012-01-17)
- AURANGABAD MANDAP WELFARE ASSOCIATION THR. ITS VICE PRESIDENT v. THE STATE OF MAH AND ORS — Bombay High Court (2012-01-17)
- SAYYADA UMMERUMAN BILKIS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-01-17)
- PARASRAM VITTHALRAO MUKADE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-01-17)