B.R. GAVAI

190 recorded High Court judgment(s) · 2004–2017

Courts

Bombay High Court

190

Dispossed Off/Dismiss for Default	47
Rejected at Admission Stage	41
Admitted/Allwd/Granted/Rule Absolute	37
ALLOWED	24
Dismissed/Rule Discharged	21
DISMISSED	7
Withdrawn	7
REJECTED	3

ALOK S/O. ASHOK MAHADULE v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER GITTIKHADAN POLICE STATION NAGPUR — Bombay High Court (2017-05-12)
GOPAL RAMESH SHARMA AND OTHERS v. THE MUNICIPAL COUNCIL, SHEGAON THROUGH CHIEF OFFICER, SHEGAON AND OTHERS — Bombay High Court (2017-05-12)
LAXMAN AKARAM INGOLE (IN JAIL) v. STATE OF MAHARASHTRA THR. THE SUPERINTENDENT OF PRISONS AMRAVATI DIST. AMRAVATI — Bombay High Court (2017-05-12)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA,THR.A.C.B.BULDANA v. RAMESH JANARDHAN MESHRAM — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)
STATE OF MAHARASHTRA v. MEGHRAJ GOKULMAL SWALANI AND 2 OTHERS — Bombay High Court (2017-05-08)