B. R. GAVAI

39 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• SHIVAPPA LALAPPA LAMANI @ SHIVA CHOWHAN v. STATE OF GOA THROUGH LD. PUBLIC PROSECUTOR AND ANR., — Bombay High Court (2013-12-23)
• THE NEW INDIA ASSURANCE CO. LTD v. SMT. GUNJI CHAKRAMMA AND 5 ORS., — Bombay High Court (2013-12-21)
• MR. DILIP TIMBLO v. PRASHANT TIMBLO AND 9 ORS., — Bombay High Court (2013-12-13)
• MR. DILIP TIMBLO v. PRASHANT TIMBLO AND 9 ORS., — Bombay High Court (2013-12-13)
• MR. DILIP TIMBLO v. PRASHANT TIMBLO AND 9 ORS., — Bombay High Court (2013-12-13)
• M/S. SERVOPLAST THROUGH ITS PARTNERS., MRS. SMITA RAJ SIRVOICAR AND ORS., v. MOTIFF LABORATORIES PRIVATE LTD., — Bombay High Court (2013-12-06)
• M/S SHIVNATH MINERALS and CHEMICALS THROUGH IT EXECUTIVE MR. SANJEEV AGARWAL v. M/S PRASANNA V. GHOTAGE — Bombay High Court (2013-12-06)
• DELTA STATIONARY PVT. LTD. v. - — Bombay High Court (2013-12-06)
• M/S KAI-TECH CONSTRUCTION PVT. LTD., THROUGH ITS DIRECTOR MR. M.C. CHACHAPPAN v. IRCON INTERNATIONAL LTD., THROUGH ITS GENERAL MANAGER — Bombay High Court (2013-12-06)
• REGINALDO D'SOUZA AND ANR., v. SHRI DAMACIANO FERNANDES, REP. BY ATTORNEY SMT. LUIZA BARRETTO — Bombay High Court (2013-12-06)