B.PUGALENDHI, V. LAKSHMINARAYANAN

36 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• K.shanthi v. the Director — Madras High Court (2023-05-25)
• S.BABU v. SECRETARY TO GOVERNMENT — Madras High Court (2023-05-25)
• G.Ravindra Kumar v. The Authorised officer — Madras High Court (2023-05-25)
• G.E Jayashankar, v. The Commissioner — Madras High Court (2023-05-25)
• S.BABU v. SECRETARY TO GOVERNMENT — Madras High Court (2023-05-25)
• D.Govindarajan v. The Secretary to Government — Madras High Court (2023-05-25)
• Uma Devi v. The General Manager — Madras High Court (2023-05-25)
• Sarasal v. The District Collector — Madras High Court (2023-05-25)
• A.Panneer Selvam v. State of TamilNadu — Madras High Court (2023-05-25)
• M.Saravanan v. The Secretary to Government — Madras High Court (2023-05-25)