B.PUGALENDHI, C. T. SELVAM
45 recorded High Court judgment(s) · 2018–2020
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| Madras High Court | 45 |
Disposal nature
| ALLOWED | 28 |
| CLOSED | 10 |
| DISMISSED | 2 |
| WITHDRAWN DISMISSED | 2 |
| DISPOSED OF | 1 |
| ORDERED | 1 |
| DECREED | 1 |
Recent judgments
- CERTIFIED COPY OF WILL OF v. D.VENKATARAMANAN — Madras High Court (2020-05-26)
- KASTHURI, AGED 34 YEARS v. STATE REP. BY — Madras High Court (2019-01-24)
- ANTHONY AMMA v. SECY GOVT HPED CH — Madras High Court (2018-12-06)
- E.SELVI, v. THE STATE OF TAMIL NADU — Madras High Court (2018-12-06)
- JANAKI, AGED 47 YEARS v. STATE OF TAMIL NADU — Madras High Court (2018-12-06)
- V.REVATHI v. B.GOPI — Madras High Court (2018-12-06)
- KARTHIK @ DORI KARTHIK v. THE STATE OF TAMIL NADU — Madras High Court (2018-12-06)
- VINOTH @ CHOTTA VINOTH v. THE SECRETARY TO THE GOVT., — Madras High Court (2018-12-06)
- B.SHAMEEM v. HOME PROHIBITION AND EXCISE CH — Madras High Court (2018-12-06)
- MANI v. THE SUPERINTENDENT OF CENTRAL PRISON — Madras High Court (2018-12-06)
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