B.PUGALENDHI
26,448 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26448 |
Disposal nature
| ORDERED | 6381 |
| CLOSED | 5490 |
| DISMISSED | 4484 |
| DISPOSED OF | 4091 |
| ALLOWED | 3096 |
| WITHDRAWN DISMISSED | 1453 |
| DISMISSED AS INFRUCTUOUS | 400 |
| GRANTED | 378 |
Recent judgments
- C.Ramesh v. The Government of Tamil Nadu — Madras High Court (2026-06-03)
- Dharmalingam v. State Of Tamilnadu Rep By Inspector Of Police, Karuppayurani — Madras High Court (2026-06-03)
- Karuppasami v. The State of Tamilnadu — Madras High Court (2026-06-03)
- R.Ponnudurai v. The Chief Engineer — Madras High Court (2026-06-03)
- Murugesan.S v. The Additional Chief Secretary to the Government — Madras High Court (2026-06-03)
- Akbar Ali v. The Inspector of Police — Madras High Court (2026-06-03)
- FRANCIS MARKUS v. THE CHIEF SECRETARY, — Madras High Court (2026-06-02)
- Pugazhenthi v. State Of Tamilnadu Rep By Inspector Of Police, Nadukaveri — Madras High Court (2026-06-02)
- Ajith Kumar v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Nilakottai — Madras High Court (2026-06-02)
- Dhanapal v. The State of Tamilnadu, Rep by The Deputy Superintendent of Police, — Madras High Court (2026-06-02)
Lex